Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 78] [Entire Act] State of Jammu-Kashmir - Subsection Section 78(1) in Jammu and Kashmir Municipal Corporation Act, 2000 (1)The Corporation shall constitute such special fund or funds as may be prescribed by regulation and such other funds necessary for the purposes of this Act as may be so prescribed.
