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[Cites 0, Cited by 0] [Section 65(2)] [Section 65] [Entire Act]

State of Gujarat - Subsection

Section 65(2)(l) in The Gujarat Electricity Industry (Reorganisation and Regulation) Act, 2003

(l)the conditions subject to the compliance of which exemption to any person from the requirement of a licence shall be granted under sub-section (1) of Section 26 and the guidelines under sub-section (3) of the said Section 26, having regard to which exemption shall be granted;