Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 12(5)] [Section 12] [Entire Act]

State of Assam - Subsection

Section 12(5)(d) in The Assam Agricultural Service Rules, 1980

(d)for promotion to the cadre of Subject Matter Specialist an officer must have B.Sc. (Agriculture) or M.Sc. (Agriculture Bot.) and must have rendered service for a minimum period of 3 years in the cadre of Sub-divisional Agricultural Officer;