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[Cites 0, Cited by 0] [Section 14(4)] [Section 14] [Entire Act]

State of Maharashtra - Subsection

Section 14(4)(i) in Poona University Act, 1974

(i)propose to the Executive Council, through the Registrar, that explanation be called for unauthorised expenditure or other financial irregularities in any particular case, and recommend disciplinary action against the persons at fault ;