Orissa High Court
Priest Prabhudhanlawlintoppo vs Rourkela Parish Council on 18 August, 2023
Author: R.K. Pattanaik
Bench: R.K. Pattanaik
IN THE HIGH COURT OF ORISSA AT CUTTACK
R.S.A No.613 of 2003
Priest PrabhudhanLawlinToppo .... Appellants
(Dead)& Others
Mrs. S. Mohanty, Advocate
-Versus-
Rourkela Parish Council, Sundargarh & .... Respondents
Others
Mr. S.B. Jena, Advocate
CORAM:
MR. JUSTICE R.K. PATTANAIK
ORDER
18.08.2023 Order No.
15. 1. Mrs. Mohanty, learned counsel for the appellants submits that she is feeling sick today and on such ground, prays for an adjournment.
2. Learned counsel for the respondent is, however, present.
3. At the above request, list on 1st September, 2023.
4. Interim orderpassed by this Court earlier shall remain in force till the next date of listing.
(R.K.Pattanaik) Judge Rojina Signature Not Verified Digitally Signed Signed by: ROJINA SAHOO Designation: Junior Stenographer Reason: Authentication Location: OHC, CTC Date: 24-Aug-2023 11:14:31