Madhya Pradesh High Court
Middle India Radhasoami Charitable ... vs Ram Kishore on 6 January, 2026
Author: Dwarka Dhish Bansal
Bench: Dwarka Dhish Bansal
1 CONC-2257-2019 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR CONC No. 2257 of 2019 (MIDDLE INDIA RADHASOAMI CHARITABLE SOCIETY DAYA BAGH AGRA Vs RAM KISHORE AND OTHERS ) Dated : 06-01-2026 Parties through their respective counsel.
As prayed by learned counsel for the petitioner, list in the week commencing from 19.01.2026.
(DWARKA DHISH BANSAL) JUDGE pb Signature Not Verified Signed by: PRASHANT BAGJILEWALE Signing time: 07-01-2026 10:57:20