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[Cites 0, Cited by 0] [Section 82(1)] [Section 82] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 82(1)(a) in Jammu and Kashmir Real Estates (Regulation and Development) Act, 2018

(a)that, on account of circumstances beyond the control of the Authority, it is unable to discharge the functions or perform the duties imposed on it by or under the provisions of this Act ; or