Section 9(2)(d) in The National Co-Operative Development Corporation Act, 1962

[Cites 0, Cited by 0] [Section 9(2)] [Section 9] [Entire Act]

Union of India - Subsection

Section 9(2)(d) in The National Co-Operative Development Corporation Act, 1962

(d)[ provide loans and grants directly to the national level co-operative societies and other co-operative societies having objects extending beyond one State; [Inserted by Act 3 of 1974, Section 8, (w.e.f. 1-4-1974)]

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Union of India - Subsection

Section 9(2)(d) in The National Co-Operative Development Corporation Act, 1962