Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Jharkhand - Section

Section 28 in The Bihar School Examination Board Regulations, 1964

28.

Save as otherwise provided in the regulation the provisions of the Bihar Service Code and Government Servant Conduct Rules mutatis mutandis will apply to the employees of the Board.