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State of Haryana - Section

Section 7 in Haryana Municipal Drainage and Sanitation Bye-laws, 1977

7. Cross section when to be provided.

- If considered necessary in any case by a committee, the plans shall be accompanied with cross sections, with dimensions shown in figures and drawn to a scale of not less than 1 : 50 of all open drains, showing the ground level and the verbs or other means, already existing or proposed, for exclusion of all storm water, except the first washing from courtyards and paved open spaces.