Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 15] [Entire Act] State of Tamilnadu - Subsection Section 15(f) in Peraringnar Anna Centenary Co-operative Milk Producers Welfare Fund Rules, 2010 (f)The committee shall decide the sanction of the quantum of assistance based on the availability of Fund and loyalty of milk pouring member.
