Section 3 in Amritsar Oil Works (Aquisition And Transfer Of Undertakings) Act, 1982
3. Transfer to, and vesting in, the Central Government of Amritsar Oil Works.-
On the appointed day, the Amritsar Oil Works and the right, title and interest of the Amritsar Sugar Mills Company in relation to the Amritsar Oil Works shall, by virtue of this Act, stand transferred to, and shall vest in, the Central Government.
