Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 12] [Entire Act]

NCT Delhi - Subsection

Section 12(2) in The Delhi Municipal Corporation (Property Taxes) Bye-Laws, 2004

(2)Group B Buildings-constructed between 1960-69 (3) Group C Buildings-constructed between 1970-79 (4) Group D Buildings-constructed between 1980-89 (5) Group E Buildings-constructed between 1990-99