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[Cites 0, Cited by 0] [Section 35(1)] [Section 35] [Entire Act]

State of Odisha - Subsection

Section 35(1)(f) in The Orissa Port Trust Act, 1962

(f)providing special facilities for giving preference in receiving, transporting and shipping of such consignments of iron ore as Government may, from time to time, direct; and