Supreme Court - Daily Orders
Commissioner Of Income Tax vs Om Prakash Bagadia (Huf) on 15 April, 2015
Bench: Anil R. Dave, Madan B. Lokur, Kurian Joseph
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
CIVIL APPEAL NO. 2940 OF 2006
COMMISSIONER OF INCOME TAX Appellant(s)
VERSUS
OM PRAKASH BAGADIA (HUF) Respondent(s)
O R D E R
Looking at the meagreness of the amount involved in the appeal, we see no reason to interfere with the impugned Judgment.
The Civil Appeal is, accordingly, dismissed with no order as to costs.
The question of law is kept open.
.......................J. [ ANIL R. DAVE ] .......................J. [ MADAN B. LOKUR ] .......................J. [ KURIAN JOSEPH ] New Delhi;
April 15, 2015.
Signature Not Verified Digitally signed by Jayant Kumar Arora Date: 2015.04.22 13:49:00 IST Reason: ITEM NO.111 COURT NO.3 SECTION IIIA S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS
Civil Appeal No(s). 2940/2006 COMMISSIONER OF INCOME TAX Appellant(s) VERSUS OM PRAKASH BAGADIA (HUF) Respondent(s) (with application to bring on record subsequent events and additional documents on behalf of the respondent) Date : 15/04/2015 This appeal was called on for hearing today. CORAM : HON'BLE MR. JUSTICE ANIL R. DAVE HON'BLE MR. JUSTICE MADAN B. LOKUR HON'BLE MR. JUSTICE KURIAN JOSEPH For Appellant(s) Mr. K. Radhakrishnan, Sr. Adv.
Ms. Rashmi Malhotra, Adv.
Ms. Niranjana Singh, Adv.
For Mr. B. V. Balaram Das, Adv. For Respondent(s) Mr. R. D. Upadhyay, Adv.
UPON hearing counsel the Court made the following O R D E R The Civil Appeal is dismissed in terms of the signed order.
(Jayant Kumar Arora) (Sneh Bala Mehra) Sr. P.A. Assistant Registrar (Signed order is placed on the file)