Delhi High Court - Orders
Icici Bank Ltd vs Government Of Nct Of Delhi & Anr on 15 October, 2020
Author: Anu Malhotra
Bench: Anu Malhotra
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* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.M.C. 1985/2020 & CRL.M.A. 14224/2020
ICICI BANK LTD ..... Applicant
Through: Mr.Punit K.Bhalla, Advocate.
''''
Versus
GOVERNMENT OF NCT OF DELHI & ANR. .....Respondent
Through: Mr. Kamal Kumar Ghei, APP for State
with SI Ranveer Singh.
HON'BLE MS. JUSTICE ANU MALHOTRA
ORDER
% 15.10.2020 (hearing through Video Conferencing) CRL.M.A. 14224/2020 (Ex.) Exemption allowed subject to all just exceptions. The application stands disposed of.
CRL.M.C. 1985/2020The petitioner, vide the present petition seeks that the Investigating Officer of FIR No.255/2019, PS Prasad Nagar be directed to release the vehicle bearing Registration No.DL-3CCS-0119 make Audi Q5 standing in the Police Station Prasad Nagar, New Delhi.
Notice of the petition is issued to the State and is accepted by the learned APP on behalf of the State. Notice thereof be also issued to the respondent no.2 on taking of steps by the petitioner through all Signature permissible modes.
Not Verified Digitally Signed By:SUMIT GHAI Signing Date:16.10.2020 17:36:18 This file is digitally signed by PS to HMJ ANU MALHOTRA.
Learned APP for the State seeks time to submit the status report, which be so submitted before the next date of hearing.
The matter be re-notified for 05.11.2020.
ANU MALHOTRA, J OCTOBER 15, 2020 'neha chopra' Signature Not Verified Digitally Signed By:SUMIT GHAI Signing Date:16.10.2020 17:36:18 This file is digitally signed by PS to HMJ ANU MALHOTRA.