Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 331] [Entire Act] Union of India - Section Section 186 in The Income Tax Act, 1961 186. Cancellation of registration. - [Substituted alongwith sections 184 and 185 by sections 184 and 185 by the Finance Act, 1992 (w.e.f. 1-4-1993).]C.-Changes in constitution, succession and dissolution
