Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4(8)] [Section 4] [Entire Act] Union of India - Subsection Section 4(8)(c) in The Energy Conservation (Partial Risk Guarantee Fund for Energy Efficiency) Rules, 2016 (c)be a new project, not refinancing existing projects or any outstanding obligations of the eligible borrower;