Kerala High Court
A.R. Pradeep Kumar vs Sri. U.K.S.Chauhan on 20 September, 2010
Author: S.Siri Jagan
Bench: S.Siri Jagan
IN THE HIGH COURT OF KERALA AT ERNAKULAM
Con.Case(C).No. 202 of 2010(S)
1. A.R. PRADEEP KUMAR,
... Petitioner
Vs
1. SRI. U.K.S.CHAUHAN,
... Respondent
For Petitioner :SRI.ELVIN PETER P.J.
For Respondent :GOVERNMENT PLEADER
The Hon'ble MR. Justice S.SIRI JAGAN
Dated :20/09/2010
O R D E R
S. Siri Jagan, J.
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Cont. Case (C) No. 202 of 2010
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Dated this, the 20th day of September, 2010.
J U D G M E N T
Counsel for the petitioner is absent. The learned Government Pleader submits that the direction in Annexure A1 judgment has been complied with by passing an order dated 18-9-2010. This submission is recorded and the contempt case is closed.
Sd/- S. Siri Jagan, Judge.
Tds/ [TRUE COPY] P.S TO JUDGE.