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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Madhya Pradesh - Subsection

Section 14(i) in The Maharashi Patanjali Sanskrit Sansthan Adhiniyam, 2007

(i)to create, abolish or classify teaching posts in the Institute and to determine the qualifications, methods of recruitment, emoluments and duties attached thereto after considering the recommendations of the Academic Council :