Section 7 in Mizoram Cooperative Societies Act, 2006
7. Minimum members required to form a co-operative.
(1)A primary co-operative may be registered with a minimum of twenty natural persons drawn from or belonging to different families either with limited or unlimited liability.(2)A cooperative, other than primary, may be registered with a minimum of ten members which are already registered cooperatives.(3)Technical and professional type of cooperative society may be registered with a minimum member of fifteen persons.
