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State of Chattisgarh - Section

Section 34 in The Chhattisgarh Gram Nyayalaya Rules, 2001

34. Time and place at which the Gram Nyayalaya shall sit.

- Every Gram Nyayalaya shall hold its sittings from 10.30 a.m. to 5.30 p.m. with recess between 1.30 p.m. to 2.30 p.m. at the place where the office of the Gram Nyayalaya is situated or any other place within the circle as the Gram Nyayalaya thinks proper.