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[Cites 0, Cited by 0] [Section 13(2)] [Section 13] [Entire Act]

State of Jharkhand - Subsection

Section 13(2)(f) in The Bihar Molasses (Control) Act, 1947

(f)[ regulate imposition and recovery of permit fee and administrative charges on released molasses;] [Inserted by Act 25 of 1977.]
(ff)[ prescribe "the manner in which accounts of funds for regulation of adequate storage facilities in respect of molasses produced in factories shall be maintained and operated"] [Inserted by Act 7 of 1985.].