Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 20] [Entire Act] State of Uttarakhand - Subsection Section 20(4) in Uttarakhand Right of Children to Free and Compulsory Education Rules, 2011 (4)Only parents of children who are studying in the school shall be eligible for the post of Chairperson and Vice-Chairperson.
