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State of Bihar - Section

Section 25 in Management and Working of the Forests

25. A record of fires with fire maps on a scale of 4" to 1 mile for individual compartments and 1" to 1 mile for divisional map, will be kept up in each Divisional Forest Office. Where compartment histories are maintained, details of fires should be entered in them, and fire map (on a scale of 4" to 1 mile) should also form part of the compartment histories.

The following symbols will be used in fire maps:-
1928 ═════
1929      
1930 /////
1931 \\\\\
1932 x x x xx x x xx x x x
The map will be for a five year period when a fresh map with a rotation of the same symbols will be commenced.