Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Tamilnadu - Subsection

Section 13(5) in Tamil Nadu Infrastructure Development Rules, 2012

(5)The Government in the Finance (Infrastructure) Department shall sanction releases of funds from the Tamil Nadu Infrastructure Development Fund based on the approvals and recommendations of the Board.