Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] Union of India - Section Section 39 in The Transport Of Animals Rules, 1978 39. (1)At no time during transit shall the monkeys be left unattended when carried in a freighter aircraft.(2)At least one attendant shall be present at all times when the aircraft is on the ground.
