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[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

Bombay Presidency - Subsection

Section 5(1)(b) in The Bombay Court of Wards Act, 1905

(b)females declared by the District Court, on the application of the Collector and after such judicial inquiry as it thinks necessary, to be unfitted to manage their own property;