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[Cites 0, Cited by 0] [Section 8C] [Entire Act]

Madras Presidency - Subsection

Section 8C(4) in Madras Hindu Religious and Charitable Endowments Act, 1951

(4)The Board may appoint such number of Deputy Commissioners, Assistant Commissioners, and such other officers and staff as are necessary for discharging its functions under this Act.