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[Cites 0, Cited by 0] [Section 33(4)] [Section 33] [Entire Act]

State of Tamilnadu - Subsection

Section 33(4)(a) in Tamil Nadu Minor Inams (Abolition and Conversion into Ryotwari) Rules, 1965

(a)The soil classification of the land and the normal or standard out turn of paddy in the case of wet land and of the dry or irrigated crop in the case of dry unirrigated or irrigated land for the different classes and sorts of soil;