Manipur High Court
The Phayeng Scheduled Caste Young ... vs The Loijing Loya Leishemba Lup; & Ors on 22 April, 2024
Digitally signed by
KABORAMBA KABORAMBAM
M SANDEEP SANDEEP SINGH
Date: 2024.04.30
SINGH 12:39:34 +05'30' Item No. 19 & 20
IN THE HIGH COURT OF MANIPUR
AT IMPHAL
MC (W.A.) No. 45 of 2023
The Phayeng Scheduled Caste Young Women's
Society; & Anr
Appellants
Vs.
The Loijing Loya leishemba Lup; & Ors.
Respondents
With
MC (W.A.) No. 46 of 2023
BEFORE
HON'BLE THE CHIEF JUSTICE MR. SIDDHARTH MRIDUL
HON'BLE MRS. JUSTICE GOLMEI GAIPHULSHILLU KABUI
ORDER
22.04.2024.
Siddharth Mridul, C.J.:
At joint request of learned counsel appearing on behalf of the parties, in view of the circumstance that the re-poll for the inner Manipur seat to the Lok Sabha Election 2024 is scheduled for today, the hearing of these applications is adjourned.
List on 20.05.2024.
JUDGE CHIEF JUSTICE
Sandeep