Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 60] [Entire Act]

State of Punjab - Subsection

Section 60(4) in The Punjab Municipal Act, 1999

(4)If the resignation is not withdrawn within the time specified in sub- section (3) and is accepted by the Government, it shall be notified in the Official Gazette on a date not earlier than twenty-one days and not later than sixty days from the date of receipt of acknowledgment by the elected member under sub-section (2).