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State of Bihar - Section

Section 18A in Bihar Shops & Establishments Act, 1953

18A. Power to exempt establishment.

- Where the State Government is satisfied that the leave rules applicable to employees in an establishment provide benefits which in its opinion are not less favourable than those for which this Chapter makes provision, it may by written order, exempt the establishment from all or any of the provisions of this Chapter subject to such conditions as may he specified in the order.