Calcutta High Court (Appellete Side)
Akg vs Ct. 2 on 17 August, 2022
Author: Kausik Chanda
Bench: Kausik Chanda
WPA 11407 of 2015 17-08-2022 Jayoti Chatterjee & Ors. 96
AKG Vs.
Ct. 21
EIILM University & Ors. In the first call, no one appeared. In the second call also, none appears.
Accordingly, WPA 11407 of 2015 is dismissed for default.
Interim order, if any, stands vacated.
(Kausik Chanda, J.)