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[Cites 0, Cited by 0] [Section 15] [Entire Act]

Union of India - Subsection

Section 15(ii) in The Foreign Exchange Management (Transfer or Issue of any Foreign Security) Regulations, 2004

(ii)repatriate to India, all dues receivable from the foreign entity, like dividend, royalty, technical fees, etc., within 60 days of its falling due, or such further period as the Reserve Bank may permit;