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Himachal Pradesh High Court

Bodh Raj vs . Surender Kumar on 25 September, 2023

Author: Sushil Kukreja

Bench: Sushil Kukreja

Bodh Raj Vs. Surender Kumar Cr. MP(M) No. 2422/2023 25.09.2023 Present: Mr. J.R. Poswal, Advocate, for the .

applicant/petitioner.

Issue notice to the respondent returnable for 30th October, 2023, on taking steps within three days.

of ( Sushil Kukreja ) Judge 25th September, 2023 rt (raman) ::: Downloaded on - 25/09/2023 20:37:33 :::CIS