Section 6(1)(F) in Andhra Pradesh (Regulation of Admissions in Bachelor of Physical Education (B.PEd) and Under Graduate Diploma in Physical Education (U.G.D.PEd) Courses through common entrance test Rules, 2007

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(F)Three representatives of the Private unaided Professional Institutions offering B.PEd/ U.G.D.PEd courses as nominated by the State Council

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