Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14(1)] [Section 14] [Entire Act] State of Maharashtra - Subsection Section 14(1)(b) in The Maharashtra Chit Funds Act, 1974 (b)to such commission or remuneration not exceeding five per centum of the chit amount as may be fixed in the chit agreement :