Uttarakhand High Court
Smt. Rekha Devi vs Buniyad Husain & Another on 28 May, 2015
Author: U.C.Dhyani
Bench: U.C.Dhyani
CLR No. 50 of 2015 Hon'ble U.C.Dhyani, J.
Mr. Rajat Mittal, Advocate, present for the revisionist.
The present civil revision has been preferred by the appellant/revisionist being aggrieved against the impugned order dated 01.05.2015 passed by learned Judge, Small Causes Court/Additional District Judge, Vikas Nagar, Dehradun in SCC Suit No. 33 of 2012.
Issue notices to the respondents. Steps be taken within a week.
List after the notices are served upon them.
(U.C.Dhyani, J.) 28.05.2015 Kaushal