Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 130 in The General Rules (Civil), 1986 130. Tonga hire for emergent service. - In addition to the special fee payable for an emergent process the court may direct payment by the party concerned of requisite railway fare, Tonga hire or any other incidental charges.
