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[Cites 0, Cited by 0] [Section 31(1)] [Section 31] [Entire Act]

Union of India - Subsection

Section 31(1)(a) in The Punjab Reorganisation Act, 1966

(a)in the Advocates Act, 1961, in sub-section (1) of section 3, for clause (d), the following clause shall be substituted, namely :-