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[Cites 0, Cited by 0] [Section 212] [Entire Act]

State of Haryana - Subsection

Section 212(c) in Punjab Jail Manual

(c)allot to each prisoner sentenced to undergo rigorous imprisonment a proper task and satisfy himself that every such prisoner, who is fit for labour, is daily put to proper labour and performs his allotted task and, for this purpose, to check the tasks allotted and visit the workshops frequently while the prisoners are engaged at work;