Punjab-Haryana High Court
Rajpal Singh And Others vs State Of Punjab And Another on 23 November, 2009
Author: Ajai Lamba
Bench: Ajai Lamba
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
C.W.P. No. 14361 of 2009
DATE OF DECISION: November 23, 2009
Rajpal Singh and Others .........PETITIONER(S)
VERSUS
State of Punjab and Another ......RESPONDENT(S)
CORAM: HON'BLE MR. JUSTICE AJAI LAMBA
Present: Mr. Kapil Kakkar, Advocate,
for the petitioners.
Mr. B.S. Chahal, DAG, Punjab.
AJAI LAMBA, J. (ORAL)
For order, see order of even date passed in CWP No. 4054 of 2009 titled Lakhwinder Singh and Others Vs. State of Punjab and Another.
23.11.2009 (AJAI LAMBA) shivani JUDGE