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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Chattisgarh - Subsection

Section 9(3) in The Indira Gandhi Agriculture University, Raipur Statutes, 1987

(3)All officers mentioned in clause (1) shall be whole-time salaried officers of the Vishwavidyalaya and shall be entitled to leave, leave salary', allowances, and other benefits as prescribed in this behalf by the Board from time to time for its employees :Provided that if a candidate from outside the services of the Vishwavidyalaya is appointed for posts of Deans of Colleges and Directors, the period of his appointment shall be for such a tenure and subject to such conditions as may be determined by the Vice-Chancellor. Such a candidate unless selected for another suitable post during the prescribed tenure will have no claim on any other post in the Vishwavidyalaya after the expiry of the specified tenure. The Vice-Chancellor shall have powers to suitably curtail/reduce such tenure depending upon the exigencies and convenience of administration.