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[Cites 0, Cited by 2] [Section 22] [Entire Act]

State of Chattisgarh - Subsection

Section 22(1) in The Chhattisgarh Co-Operative Societies Act, 1960

(1)Every member of the society shall have one vote in the affairs of the society.(1-A) Every depositor who shall be a member of the Primary Agriculture Credit co-operative Society shall also be eligible to vote in the affairs of the society.