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State of Odisha - Section

Section 20 in The Orissa Tourism Service Rules, 1980

20.

Subject to the provision of [Rule 19] [Substituted vide Notification No. 11915-T.Admn.98/98 dated 3.12.1998. Orissa Gazette Part III-A-dated 11.12.1998.] an officer appointed under probation shall be confirmed at the end, of his probation if the Government consider him fit for confirmation, provided permanent, posts are available for the purpose.Part-VII Seniority