Chattisgarh High Court
M/S Gore Parisar (A Partnership Firm) vs State Of Chhattisgarh 47 Wps/6974/2018 ... on 24 October, 2018
HIGH COURT OF CHHATTISGARH, BILASPUR Order Sheet WPC No. 2339 of 2018 M/s Gore Parisar (A Partnership Firm) Versus State of CG & Others 24/10/2018 Dr. Shiv Kumar Shrivastava, counsel for the petitioner.
Shri Shashank Thakur, GA for the State. Learned State Counsel shall file return within 4 weeks.
Sd/-
Judge (Prashant Kumar Mishra) Barve