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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Rajasthan - Subsection

Section 5(5) in Rajasthan Bovine Animal (Prohibition of Slaughter and Regulation of Temporary Migration or Export) Rules, 1995

(5)The Competent Authority after satisfying itself about the genuineness of the request of the appliCant may issue special permit in Form-7 for participation in Cattle Fair.