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State of Tamilnadu - Section

Section 7 in The Bharathiar University Statutes

7. Act-S.1(3).

- It applies to all colleges and instruction situated within the University area and affiliated to or approved by, the University in accordance with the provisions of this Act or the statutes, ordinances and regulations made hereunder and also to all colleges and institutions deemed to be affiliated to, or approved, by the University under this Act.