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[Cites 0, Cited by 0] [Section 45] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 45(2) in Arunachal Pradesh (Horticultural Produce, Marketing and Processing) Board Act, 2014

(2)The accounts of the Board shall be audited annually by the Examiner of the Local Audit Department or by such other person as the State Government may direct.